Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 77] [Entire Act] State of Andhra Pradesh - Subsection Section 77(3) in The Andhra Pradesh Municipalities (Preparation of Accounts) Rules, 2017 (3)The amounts to be transferred include the revenues raised through the infrastructure provided by utilizing the loan or bonds and a share of general funds.
