Madhya Pradesh High Court
M/S Kotak Mahindra Primus Ltd. vs M/S Goyal Financial (India) Ltd. on 11 March, 2024
Author: Hirdesh
Bench: Hirdesh
1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE FA No. 94 of 2002 (M/S KOTAK MAHINDRA PRIMUS LTD. Vs M/S GOYAL FINANCIAL (INDIA) LTD.) Dated : 11-03-2024 Ms. Kulsoom Farhat Khan, learned counsel for the appellant.
Learned counsel for the appellant seeks time to argue the matter. List after six weeks.
(HIRDESH) JUDGE RJ Signature Not Verified Signed by: REENA JOSEPH Signing time: 11-03-2024 18:30:22