Section 27(2)(b) in Andhra Pradesh Municipal Councils/Nagar Panchayats (Direct Election of Chairperson) Rules, 1986

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State of Andhra Pradesh - Subsection

Section 27(2)(b) in Andhra Pradesh Municipal Councils/Nagar Panchayats (Direct Election of Chairperson) Rules, 1986

(b)attest the fact that he was requested by the voter

(i)to sign the declaration on the back of the ballot paper; and

(ii)to mark the ballot paper for him.