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State of Himachal Pradesh - Section

Section 36 in APG (Alakh Prakash Goyal) Shimla University Establishment and Regulation Act, 2012

36. Accreditation of the University.

- The University shall obtain accreditation from the National Council of Assessment and Accreditation (NAAC), Bangalore, as per the guidelines issued by the National Assessment and Accreditation Council from time to time and inform the Government and such other regulating bodies which are connected with the courses taken up by the University about the grade provided by NAAC to the University and the University shall get renewed such accreditation after such period as may be prescribed.