Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19(1)] [Section 19] [Entire Act] State of Arunachal Pradesh - Subsection Section 19(1)(a) in Arunachal Pradesh Money Lending (Regulation) Act, 2018 (a)may order that all the licences held by such money-lender in the State be cancelled or suspended for such time as it may think fit, and