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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 19(iv) in Jammu and Kashmir Pre-Conception and Pre-Natal Sex Selection/determination (Prohibition and Regulation) Rules, 2006

(iv)Not conduct or cause to be conducted or aid in conducting by himself or through any other person any techniques or test or procedures under the Act at a place other than a place registered under the Act/the Rules.