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[Cites 0, Cited by 0] [Section 70] [Entire Act]

Union of India - Subsection

Section 70(a) in The Merchant Shipping (Examination Of Engineers In The Merchant) Navy Rules, 1963

(a)where the examination has not commenced or is not completed, the candidate may not be permitted to appear in the examination, or, as the case may be, to take further part therein;