Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3(3)] [Section 3] [Entire Act] State of Maharashtra - Subsection Section 3(3)(d) in The Maharashtra Chit Funds Rules, 1976 (d)lien of the Foreman on the amounts due to prized subscribers, for the subscription due to chit payable by each subscriber.