Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 42] [Entire Act] State of Telangana - Subsection Section 42(3) in Telangana State Private Universities (Establishment and Regulation) Act, 2018 (3)The Government on dissolution of the Sponsoring body after due consideration, may dissolve the University in such manner as may be prescribed.
