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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Bihar - Subsection

Section 2(1)(h) in Bihar Electricity Regulatory Commission (Terms and Conditions for Solar Energy Sources) Regulations, 2010

(h)'Inter-connection Point' shall mean interface point of solar energy generating facility with the transmission system or distribution system, as the case may be: