Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Entire Act] State of Punjab - Section Section 14 in The Punjab Panchayati Raj Act, 1994 14. Term of office of Sarpanch and Panch. - Term of offices of Sarpanch and Panch of a Gram Panchayat shall, have as otherwise providing in this Act, co- terminate with the term of the Gram Panchayat.
