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Andhra Pradesh High Court - Amravati

Abida Mubeen Pathan, vs The State Andhra Pradesh, on 7 October, 2021

HIGH COURT OF ANDHRA PRADESH MAIN CASE NO.: CRL.P.No. 5653 of 2021 PROCEEDING SHEET Sl.No. Date ORDER OFFICE NOTE

2. 07.10.2021 LK,J Learned counsel for the petitioner submits that the petitioner is a pregnant woman and seeks bail.

Learned Assistant Public Prosecutor seeks time for instructions.

In view of the urgency, post in the Dasara Vacation Court, 2021.

_____ LK, J EPS HIGH COURT OF ANDHRA PRADESH MAIN CASE NO.: W.P.No. of PROCEEDING SHEET Sl.No. Date ORDER OFFICE NOTE 08.07.2020 DEV,J _______ DEV, J IKN HIGH COURT OF ANDHRA PRADESH MAIN CASE NO.: W.P.No. of PROCEEDING SHEET Sl.No. Date ORDER OFFICE NOTE 08.07.2020 DEV,J _______ DEV, J IKN HIGH COURT OF ANDHRA PRADESH MAIN CASE NO.: W.P.No. of PROCEEDING SHEET Sl.No. Date ORDER OFFICE NOTE 08.07.2020 DEV,J _______ DEV, J IKN HIGH COURT OF ANDHRA PRADESH MAIN CASE NO.: W.P.No. of PROCEEDING SHEET Sl.No. Date ORDER OFFICE NOTE 08.07.2020 DEV,J _______ DEV, J IKN HIGH COURT OF ANDHRA PRADESH MAIN CASE NO.: W.P.No. of PROCEEDING SHEET Sl.No. Date ORDER OFFICE NOTE 08.07.2020 DEV,J _______ DEV, J IKN HIGH COURT OF ANDHRA PRADESH MAIN CASE NO.: W.P.No. of PROCEEDING SHEET Sl.No. Date ORDER OFFICE NOTE 08.07.2020 DEV,J _______ DEV, J IKN HIGH COURT OF ANDHRA PRADESH MAIN CASE NO.: W.P.No. of PROCEEDING SHEET Sl.No. Date ORDER OFFICE NOTE 08.07.2020 DEV,J _______ DEV, J IKN HIGH COURT OF ANDHRA PRADESH MAIN CASE NO.: W.P.No. of PROCEEDING SHEET Sl.No. Date ORDER OFFICE NOTE 08.07.2020 DEV,J _______ DEV, J IKN HIGH COURT OF ANDHRA PRADESH MAIN CASE NO.: W.P.No. of PROCEEDING SHEET Sl.No. Date ORDER OFFICE NOTE 08.07.2020 DEV,J _______ DEV, J IKN HIGH COURT OF ANDHRA PRADESH MAIN CASE NO.: W.P.No. of PROCEEDING SHEET Sl.No. Date ORDER OFFICE NOTE 08.07.2020 DEV,J _______ DEV, J IKN HIGH COURT OF ANDHRA PRADESH MAIN CASE NO.: W.P.No. of PROCEEDING SHEET Sl.No. Date ORDER OFFICE NOTE 08.07.2020 DEV,J _______ DEV, J IKN HIGH COURT OF ANDHRA PRADESH MAIN CASE NO.: W.P.No. of PROCEEDING SHEET Sl.No. Date ORDER OFFICE NOTE 08.07.2020 DEV,J _______ DEV, J IKN HIGH COURT OF ANDHRA PRADESH MAIN CASE NO.: W.P.No. of PROCEEDING SHEET Sl.No. Date ORDER OFFICE NOTE 08.07.2020 DEV,J _______ DEV, J IKN HIGH COURT OF ANDHRA PRADESH MAIN CASE NO.: W.P.No. of PROCEEDING SHEET Sl.No. Date ORDER OFFICE NOTE 08.07.2020 DEV,J _______ DEV, J IKN HIGH COURT OF ANDHRA PRADESH MAIN CASE NO.: W.P.No. of PROCEEDING SHEET Sl.No. Date ORDER OFFICE NOTE 08.07.2020 DEV,J _______ DEV, J IKN HIGH COURT OF ANDHRA PRADESH MAIN CASE NO.: W.P.No. of PROCEEDING SHEET Sl.No. Date ORDER OFFICE NOTE 08.07.2020 DEV,J _______ DEV, J IKN HIGH COURT OF ANDHRA PRADESH MAIN CASE NO.: W.P.No. of PROCEEDING SHEET Sl.No. Date ORDER OFFICE NOTE 08.07.2020 DEV,J _______ DEV, J IKN HIGH COURT OF ANDHRA PRADESH MAIN CASE NO.: W.P.No. of PROCEEDING SHEET Sl.No. Date ORDER OFFICE NOTE 08.07.2020 DEV,J _______ DEV, J IKN HIGH COURT OF ANDHRA PRADESH MAIN CASE NO.: W.P.No. of PROCEEDING SHEET Sl.No. Date ORDER OFFICE NOTE 08.07.2020 DEV,J _______ DEV, J IKN HIGH COURT OF ANDHRA PRADESH MAIN CASE NO.: W.P.No. of PROCEEDING SHEET Sl.No. Date ORDER OFFICE NOTE 08.07.2020 DEV,J _______ DEV, J IKN