Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

NCT Delhi - Subsection

Section 7(2)(a) in Delhi Co-operative Societies Act, 1972

(a)in the case of a society of which no member is a co-operative society, by at least ten persons qualified in accordance with the requirements of section 5; and