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[Cites 0, Cited by 53] [Section 10] [Entire Act]

NCT Delhi - Subsection

Section 10(1) in The Delhi High Court Act, 1966

(1)Where a single Judge of the High Court of Delhi exercises ordinary original civil jurisdiction conferred by sub-section (2) of section 5 on that Court, an appeal shall lie from the judgment of the single Judge to a Division Court of that High Court.