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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 3(10) in Jammu and Kashmir Disaster Management Rules, 2007

(10)A member of the Advisory committee shall receive from the State Government, such travelling allowance for travelling in connection with the work of the State Authority as are applicable to a head of any Department of the State Government.