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[Cites 0, Cited by 0] [Section 194] [Entire Act]

State of Punjab - Subsection

Section 194(4) in The Punjab Motor Vehicles Rules, 1989

(4)If the run of any stage carriage starts or finishes in an urban area, it shall, unless, the District Magistrate specially exempts the vehicle from the provisions of this rule, be begun from or be ended at a bus stand.