Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Chattisgarh - Subsection

Section 22(5) in The Chhattisgarh Maintenance and Welfare of Parents and Senior Citizens Rules, 2009

(5)Open-ness and Transparency. - All old age homes shall be open to visitors with the permission of the management, as the management considers appropriate keeping in view the security, welfare and the interest of the inmate.Form-AApplication for the Maintenance Under the Maintenance and Welfare of Parents and Senior Citizens Act, 2007For use in Tribunal's officeDate of filing.............................orDate of Receipt by Post....................Registration No............................SignaturePresiding OfficerIn the Maintenance and welfare of parents TribunalBranch......................State ......................
  Between  
A B ........................Applicant
  And  
C D .................Respondent
Details of application :