Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 247] [Entire Act] State of Tripura - Subsection Section 247(3) in Tripura Excise Rules, 1962 (3)The residue remaining in the still after distillation shall be destroyed by running into a drain. The Officer-in-charge must personally see that the fire in the furnace is put out completely at the end of each day's distillation.