Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 716(2)] [Section 716] [Entire Act]

State of Punjab - Subsection

Section 716(2)(a) in Punjab Jail Manual, 1996

(a)be delivered to the Deputy Superintendent or other officer appointed by the Superintendent for that purpose, and