Section 3(2)(b) in The West Bengal Legislature (Members' Pension) Act, 1986

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State of West Bengal - Subsection

Section 3(2)(b) in The West Bengal Legislature (Members' Pension) Act, 1986

(b)becomes a Member of the Council of States or the House of the people or any Legislative Assembly of a State or Union Territory or any Legislative Council of a State or the Metropolitan Council of Delhi constituted under section 3 of the Delhi Administration Act, 1966, or

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State of West Bengal - Subsection

Section 3(2)(b) in The West Bengal Legislature (Members' Pension) Act, 1986