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[Cites 0, Cited by 0] [Section 429(1)] [Section 429] [Entire Act]

State of Telangana - Subsection

Section 429(1)(d) in Greater Hyderabad Municipal Corporation Act, 1955

(d)a plan showing the intended line of drainage of such building, and the intended size, depth and inclination of each drain, and the details of the arrangement proposed for the ventilation of the drains.