Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 39] [Entire Act] State of Telangana - Subsection Section 39(4) in Telangana Forest Act, 1967 (4)Save as otherwise provided in this section no such timber shall be subject to the process of any Civil, Criminal or Revenue court until it is delivered.
