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[Cites 0, Cited by 0] [Section 25(1)] [Section 25] [Entire Act]

State of Telangana - Subsection

Section 25(1)(ii) in Telangana Bio-fertilizers (Monitoring and Quality Control) Act, 2006

(ii)that any of the provisions of this Act or any of the terms and conditions of such certificate has been contravened or not fulfilled: