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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Chattisgarh - Subsection

Section 6(1)(b) in The Chhattisgarh Transit (Forest Produce) Rules, 2001

(b)The quantity and description of forest produce covered by it; in case of logs, a list along with measurement shall be enclosed with the transit pass.