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[Cites 0, Cited by 0] [Section 131(1)] [Section 131] [Entire Act]

State of Gujarat - Subsection

Section 131(1)(b) in The Gujarat Provincial Municipal Corporations Act, 1949

(b)in which, wherever situate, there is a privy, water-closet, cess-pool, urinal, bathing place or cooking place connected by a drain with a municipal drain;