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[Cites 0, Cited by 0] [Section 15(2)] [Section 15] [Entire Act]

State of West Bengal - Subsection

Section 15(2)(i) in The West Bengal Slum Areas (Improvement And Clearance) Act, 1972

(i)"net annual income", in relation to any person, means the yearly average of his net income during a period of five consecutive years immediately preceding the date of vesting;