Supreme Court - Daily Orders
M/S Dlf Limited vs Competition Commission Of India on 18 February, 2015
ITEM NO.4 COURT NO.4 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 6328/2014
M/S DLF LIMITED Appellant(s)
VERSUS
COMPETITION COMMISSION OF INDIA & ORS Respondent(s)
(with appln. (s) for directions and office report)
(for final disposal)
WITH
C.A. No. 6481/2014
(With appln.(s) for directions permission to file additional
documents and Office Report for Direction)
WITH
C.A. No. 6487/2014
(With appln.(s) for directions and Office Report for Direction)
WITH
C.A. No. 11108/2014
(With appln.(s) for directions and permission to file additional
documents and Office Report)
WITH
C.A. No. 11109/2014
(With appln.(s) for permission to file additional documents and
appln.(s) for directions and Office Report)
WITH
C.A. No. 8014-8023/2014
(With appln.(s) for stay and Office Report)
WITH
C.A. No. 10540/2014
(With appln.(s) for ex-parte stay)
WITH
C.A. No. 9868/2014
(With appln.(s) for ex-parte stay)
WITH
C.A. No. 49/2015
(With appln.(s) for permission to accept lengthy list of dates and
appln.(s) for exemption from filing c/c of the impugned judgment
and stay)
Date : 18/02/2015 These appeals were called on for hearing today.
Signature Not Verified
CORAM :
Digitally signed by
Rajni Mukhi
Date: 2015.02.21
13:21:52 IST
Reason: HON'BLE MR. JUSTICE SUDHANSU JYOTI MUKHOPADHAYA
HON'BLE MR. JUSTICE N.V. RAMANA
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For Appellant(s) Mr. Amit Sibal, Sr. Adv.
Mr. Abhishek Singh, Adv.
Mr. Sourabh Gupta, Adv.
Mr. Tahir A. Siddiqui, Adv.
Mr. Pawan Shree Agrawal, Adv.
Mr. C.A. Sundaram, Sr. Adv.
Mr. Ramji Srinivasan, Sr. Adv.
Mr. H.S. Chandhiok, Adv.
Ms. Rohini Musa, Adv.
Ms. Kanika Chaudhary, Adv.
Ms. Nidhi Singh, Adv.
Ms. Tripti Malhotra, Adv.
Ms. Sara Sundaram, Adv.
Mr. Rishab Kapur, Adv.
Mr. Abhay Kumar, Adv.
Mr. Anand Pathak, Adv.
Mr. Rakesh Khanna, Adv.
Mr. Tatini Basu, Adv.
Mr. Udit Kumar Chaturvedi, Adv.
Mr. N. Wason, Adv.
Mr. Nitish Sharma, Adv.
Mr. Colin Gonsalves, Sr. Adv.
Mr. Vaibhav Gaggar, Adv.
Mr. Garima Malhotra, Adv.
Mr. Saket Bisani, Adv.
Mr. Anand S. Pathak, Adv.
Mr. Abhay Kumar, Adv.
Mr. Rajesh Pathak, Adv.
For Respondent(s) Mr. Jaideep Gupta, Sr. Adv.
Mr. Rakesh Khanna, Adv.
Mr. Udit Kumar Chaturvedi, Adv.
Ms. N. Wason, Adv.
Ms. Garima Malhotra, Adv.
Mr. Saket Bisani, Adv.
Mr. Tatini Basu, Adv.
Mr. Nitish Sharma, Adv.
Mr. R.S. Suri, Adv.
Mr. Rahul Malhotra, Adv.
Mr. Avinash Kumar, Adv.
Mr. Gaurav Kejriwal, Adv.
Mr. Sujit Keshri, Adv.
Mr. Anil, Adv.
Ms. Narpur Singhal, Adv.
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Ms. Monika, Adv.
Mr. Shivendera Dwinedi, Adv.
Mr. Rajesh Mahale, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Post the matters on 17th March, 2015 alongwith Interlocutory Applications in C.A. Nos. 11108/2014, 11109/2014 and 10540/2014.
(Rajni Mukhi) (Suman Jain) Sr. P.A. Court Master