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Union of India - Section

Section 14 in Sree Chitra Tirunal Institute For Medical Sciences And Technology, Trivandrum, Act, 1980

14. Vesting of property.-

All properties which had vested in the Sree Chitra Tirunal Medical Centre Society for Advanced Studies in Specialities, Trivandrum, immediately before the commencement of this Act, shall, on and from such Commencement, vest in the Institute.