Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 69] [Entire Act] State of Bihar - Subsection Section 69(6) in Bihar Juvenile Justice (Care and Protection of Children) Rules, 2015 (6)The duties and responsibilities of the staff under the Superintendent shall be fixed in keeping with the statutory requirements of the Act.
