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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(ii) in The Rajasthan Municipal Service (Revised Pay Scales) Rules, 1970

(ii)The option under sub-rule (i) shall be exercised in writing in Form 1 and submitted to the Director within a period of six months of the coming into force of these rules :