Andhra Pradesh High Court - Amravati
Sn Al Veera Reddy vs Contempt Of Counts Act 197 on 30 January, 2026
SARS (SHOW CAUSE NOTICE BEFORE ADMISSION) IN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVATI- (ORIGINAL JURISDICTION) TWO THOUSAND AND TWENTY SRK <7 PRESENT: THE HONOURABLE SRI JUSTICE BATTU DEVANAND- AND THE HONOURASLE SRI JUSTICE SUBHENDU SAMANT A. CONTEMPT CASE NO: 2480 OF 201s _- Sefween: P. Siddappa, Sfo. Adeppa, aged SO years, Occ. Branch Manager, Andhra 4 F Pragathi Gramesna Hank, Ternekal, Oevanakanda Mandal, Kurnool Dist, Ryo. HNO 87-7 18-1, Madhavan agar Kurnool | ».Paetitionare" AND 1. Sn AL Veera Reddy, Ghariman, Andhra Pragathi Grameena Bank, (earlier "one wnn ta Grameena Bank}, Hio. Maryapuram, Kacana fag on Mo Ananda, The Genera! Manager (Personnel), HR Department, Andhra Pragathi: Grarneena Bank, tearlier Rayalseema Grameena Bank), Ho. Maryapuram Kadapa Town, YSR Kadapa Dist-516003 com) Sr kK. Shaifendrenath, Cheif Manager (Personnel and HR Department, Andtra Pragathi Grameena Rank, (earlier Rayalseema Grameena Sank), H/o. Maryapuram Kadapa Town, YSR Kadapa Dist-518003 | | Respondents WHEREAS the Petitioner has presented under Seciions 10 to 12 of the Contempt of counts Act 1971, e above case through Ais Counsel SRG RAMAMOHAN. praying thafthis Har'ble Nigh Court may be pleased fo purush the respondents herein for their wilful and dellberate disobedience of RS ed 5, pan eee ree taf ae "aood &% ved vo i, oes pole é ° w Son noe ioe eed mo Seen Fs) ge we - i ie eo b eS ay ge re howe wo 'bres 4 pee a ae " bf ae 3 : a' 0% 44 ' 4% fs aaeen 03 oy 7 ots, C5 ce ts '$ Pe . pe 'at wy tt. west rd bbak Pe gree sd ro 3 C3 fave 4 oy £3 'ere Po "af! "eee m pea ged hex Les hod GB 8 Bm MY gy % B © 2 & © & oh " : . ve, " "% bees 3 Le we trodiee "B® & fH 3» £ = : , fh SD ROS fe 4 ane aod so teed 331 gees fy Cb os, Sh. im ea gee mn a ne Ge ieee 4 en bd P a vo = fr ne oe foe me gs y ara pees Pied ay or a mn? ane ©) an cs Soe pa sod 74 nes pe Be ~ boa bose re pe F we r os om nee em Ba bee oy eed Sn a+ rs a A aS ae 2 Se ik pe SOE "3 My we or LF $¥3 & th OP Spee, ' eo ; * "ood. ere Leend ", Bact wy ah wen. os. Hh tft a ad Fe a a wre, EF gay Be sede ge oad Pos ae ed as] fe Piceed ; Go hes ia date) Lod Fe et gg mS z z af eed £3 MSY ' o Sones fy "3 to woes he, eo fA £ vt ie reeor ; as oa ee es ny i td ; Be 0% ! ay ono ish boon ge ES Sone s Seee - me, aw 4 miss oe an © Ee ee ae _ ge aan ee rete 9) we @ evr eo SA nee - --_ Seabe. al Co a i aaad Apo ne tgs " an Me 0% si Ls whee saga gn is » £3, fee gant Sy ht von es ro ae % ia Ne Me joee freee xe] , bene "s ph a fy % yee Apot g ey, . 7%, 2 4 beae. Lo ° seees £3 whe feve iy Ee is Sees ME ME Soe rh che ge os a Feed 4 oe Ea en x oo a no ws the rr pi sn Bh: So Ap 9 @ &@ I A . £% ius he : 4 an hy vee is , "9%, oe rad yee ry o wee Lad o% 4 "ne ih wa g %, ot aah £ ey we hen, a: oe Spee "ye oe ee fan, ee "i pee. 5, . ree] MA hee cote Fay oy 4 heed ke OO 6 KS 83 » £%5 a : "yn ith 6%: oa ere, ° Bm gay eg 4 ere bon ye whee 75) wae poe sod ae ra ah aes 3 a ee we ben TT Loew ee ge G6 Pf G€ = Bes 5B & ww « UO Bom if oo cas er 2 2g Bo aS a a ne 6 pon eee 'ae ' eed ae News oe eas ke pe Ge i ar se] rs aa rr a + a ve ee Rett Ke Fed : oe TH wy oe Fgh at cA Fe ans bone % ' & ee EDR OE ey a Vw x b "yn De i fy eT or el te o pe o no a %& be if appears that notice is not issued to the respondents tit now, fs 5 65 a oo 2% Ded We. we 'n4 sy és at 4 wat 66% im . 8 i be oe ie By oa * be C3 oe we oe "f, eadug, on "ee a x TG 7 Sgr i fo gh GE i ec oe Bs i; i & von RE rn od x rr ; We a oe oy rr ' ns , Ea esa y 5 FY ; re Qo pom, 2 + te vo "I fing es An on bet. ay ot, 63 a imsetructed on 20.02" 3028, to which date the cese slands posted for hear ng falling which the said case wifi be Heard and determined ax- 'parte, enseens YRUE COPY! BS i. The District Judge, adapa, YSR Kacana District (hy READ in duplicate along with a copy of petition and affidavit io serve on Respondent Nec os. 1 ye to 3 and fo return to this: c ourt before 26,08 #2028) Pu SrA. Veera Reddy, Chatiman, Andhra Pragathi Grarneena Bank, (earier Rayalseema "Grameena Bank}, His. Maryasurarm, Radana Town-5 18003. YSR Kadapa District | i ML Ananda, The Genatal Manager (Personnel, HR Departrnent, ob Andhra Pragathi Grarreand Bank, (@arlier Rayalssama Grameens Bank}, Hio. Maryapurarm Kadapa Town, YSR Kadapa Dist.518003 4. Sn RK. Shailendrenat h, Cheif Manager (Personnel and HR Department), Andhra Pragathi Grameena Bank, (earller Rayalssema Grameens Bank), Hio. Maryapura aa aia Town, YSR Kadapa Dist-916003 _ affidavit) 3. Two spare copies HIGH COURT CATED IANO 2028 NOTE: POST ON 20.02.2038. NOTICE BEFORE ADMISSION eps, Ota, ty en fey Bit, CO. No. 2480 of 2018 etttllOt etary, -
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