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State of Uttar Pradesh - Section

Section 63 in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

63. Standards and ledgers.

- The employer shall ensure at a construction site of a building or other construction work that :
(a)Standards of a scaffold are -
(i)plumb, where practicable; fixed sufficiently close together to secure the stability of such scaffold having regard to all the possible working situations and conditions for the intended use of such scaffold;
(ii)spaced as close as practicable to ensure safety and stability of such scaffold;
(b)Adequate measures are taken to prevent displacement of a standard of a scaffold either by providing sole plate or a base plate, as necessary;
(c)Ledgers of metal scaffold are placed at vertical intervals with due regard to safety and stability of such scaffold;
(d)Bamboo ledgers are kept as nearly as possible and are placed and fastened to the standards of a scaffold with due regard to the stability of such scaffold.