Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16A] [Entire Act] State of Tamilnadu - Subsection Section 16A(2) in Tamil University Act, 1982 (2)The Planning Board shall consist of the following members namely:-(i)the Vice-Chancellor, who shall be the Chairman of the Board; and(ii)not more than eight persons of high academic standing.