Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 1] [Entire Act] State of Karnataka - Subsection Section 1(3) in Karnataka Land Revenue Act, 1964 (3)It shall come into force on such [date] [The Act has come in to force w.e.f. 1.4.1964 by notification. Text of the notification is at the end of the Act.] as the State Government may, by notification, appoint
