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[Cites 0, Cited by 0] [Section 74(2)] [Section 74] [Entire Act]

State of Karnataka - Subsection

Section 74(2)(a) in Karnataka Housing Board Act, 1962

(a)the allowances [of the Chairman and other members] [Substituted by Act 10 of 1974 w.e.f. 3.11.1973.] and remuneration and conditions of service under section 6;