Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 163] [Entire Act] Union of India - Section Section 78 in The Central Excise Act, 1944 78. Now see the relevant provisions of the CrPC, 1973 (2 of 1974).
