Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 1 in The Ranchi District Tana Bhagat Raiyats' Agricultural Lands Restoration Act, 1947 1. Short title. - This Act may be called the Ranchi District [Tana Bhagat] [Substituted by Act 26 of 1951.] Raiyats' Agricultural Lands Restoration Act, 1947.
