(c)to require the production of [The word “the” was substituted, for the word “any” by section 3 and 2nd Schedule of the Bangladesh Laws (Revision And Declaration) Act, 1973 (Act No. VIII of 1973).] [the] book or document belonging to or in the possession or control of any railway administration [The brackets and words “(except a communication between a railway company and its legal advisers)” were omitted by section 3 and 2nd Schedule of the Bangladesh Laws (Revision And Declaration) Act, 1973 (Act No. VIII of 1973).] [* * *] which it appears to him to be necessary to inspect.
