Section 12(1) in Indian Institute of Public Health Gandhinagar Act, 2015
(1)The Governing Council of the University shall consist of the following members, namely:-(i)the President;(ii)the Director;(iii)(a)the Secretary to Government, Health and Family Welfare Department (MSME), or his representative not below the rank of Deputy Secretary to Government;(b)the Secretary to Government, Health and Family Welfare Department (P H & F W) or his representative not below the rank of Deputy Secretary to Government;(iv)the Director or the Additional Director of Public Health of Government of Gujarat- ex-officio;(v)five persons, to be nominated by the Sponsoring Body representing eminent experts in the field of education, public health and allied disciplines, public administration, industry and social work;(vi)one member representing Central Government not below the rank of Joint Secretary to Government, to be nominated by the Government of Gujarat in consultation with the Central Government-ex officio,(vii)two Patrons, to be nominated by the Governing Council.
