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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(c) in Maharashtra Cinemas (Regulation) Rules, 1966

(c)"cinema" means any place wherein an exhibition by means of cinematograph is given [and includes] [Added by G. N. of 12.3.1973.] [drive-in-cinema and a video-cinema] [Substituted by G. N. of 12.1.1987.]: