Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tripura - Section Section 255 in Tripura Excise Rules, 1962 255. The licensee shall be bound by the provisions of the Act and the orders passed and other rules made thereunder.Fees in respect of (a) licence for the sale of methyl alcohol and (b) passes for import of methyl alcohol
