Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 36] [Entire Act] State of Gujarat - Subsection Section 36(6) in Bhakta Kavi Narsinh Mehta University Act, 2015 (6)Where the Statutes seek to provide for academic matters, the Board shall, before passing such Statutes, consult the Academic Council.
