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[Cites 0, Cited by 0] [Section 433(3)] [Section 433] [Entire Act]

State of Gujarat - Subsection

Section 433(3)(xii) in Gujarat High Court Rules, 1993

(xii)any application or act for obtaining copies of documents or for the return of articles or documents produced or filed in the case or in any of the proceeding mentioned hereinbefore.