Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Gujarat - Section Section 83 in Gujarat State Council for Physiotherapy Rules, 2013 83. Record of Proceedings at Inquiries. - The Registrar shall keep a record of the proceedings of the inquiry held under Rule 82 including the evidence of each witness.
