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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(1)(g) in Orissa Electricity (Levy of Fees for Testing and inspection and Generally for the Services of Electrical Inspector(s)) Orders, 2001

(g)"Initial Inspection" means Inspection, Examination of Testing prior to bringing into of a new electrical installation of apparatus including replacement of equipments apparatus to which energy is to be supplied.