Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Andhra Pradesh - Subsection Section 2(jj) in Andhra Pradesh Tax on Luxuries Act, 1987 (jj)[ "Receipt" in relation to a tobacconist means, - [Inserted by Act No. 28 of 1996 w.e.f.1.8.96.]
