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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Odisha - Subsection

Section 12(2) in The Orissa Marine Fishing Regulation Rules, 1983

(2)The authorised officer shall mention clearly the registration number of the fishing vessels in the certificate of registration with an instruction to the owner of the said vessel to affix a plate, indicating the Registration number in bold letters (Black and white) and particulars of the ownership as well as the vessel, outside the forebow on both sides of the said Vessel.