Supreme Court - Daily Orders
Prem Shankar Mishra vs The State Of Uttarakhand on 28 June, 2017
Bench: Abhay Manohar Sapre, Sanjay Kishan Kaul
1
ITEM NO. 15 COURT NO. 4 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No(s).4746
OF 2017
(Arising out of the impugned final order dated 08.06.2017
passed by the High Court of Judicature at Nanital, Uttrakhand in
Criminal Writ Petition No. 691 of 2017)
Prem Shankar Mishra & Anr. Petitioner(s)
VERSUS
The State of Uttarakhand & Ors. Respondent(s)
Date : 28/06/2017 The Petition was called on hearing today.
CORAM :
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
(VACATION BENCH)
For the Petitioner: Mr. Sanjay Dubey, Adv.
Mr. Narender Singh, Adv.
Mr. Rameshwar Prasad Goyal, Adv.
For the Respondent:
UPON being Mentioned the Court made the following
O R D E R
Learned counsel appearing for the petitioners seeks leave to withdraw the petition. Permission granted. Consequently the special leave petition is dismissed as withdrawn.
Signature Not Verified Digitally signed by(NEELAM GULATI) (SHARDA KAPOOR) NEELAM GULATI Date: 2017.06.28 16:35:52 IST COURT MASTER ASSISTANT REGISTRAR Reason: