Section 1 in The Information Technology (Recognition of Foreign Certifying Authorities not Operating under any Regulatory Authority) Regulations, 2013
1. Short title and Commencement.
(1)These Regulations may be called the Information Technology (Recognition of Foreign Certifying Authorities not operating under any Regulatory Authority) Regulations, 2013.(2)They shall come into force on the date of their publication in the Official Gazette.
