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[Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(2)(c) in National Savings Recurring Deposit Scheme, 2019

(c)If the account is closed after being continued under sub-paragraph (1) for completed number of years not exceeding four and for a part of a year thereafter, the account holder shall be entitled to receive,-
(i)the amount under clause (a) of sub-paragraph 2;
(ii)interest on such amount for the complete months in the partial year; and
(iii)the amount of deposits made by him during the partial year;